Sri Uttam Kumar Pal vs The State Bank Of India & 4 Ors
2026 Latest Caselaw 1160 Tri

Tripura High Court

Sri Uttam Kumar Pal vs The State Bank Of India & 4 Ors on 27 February, 2026

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                          WP(C) No.7 of 2026
      Sri Uttam Kumar Pal
                                                                           ---- Petitioner(s)
                                                Versus
      The State Bank of India & 4 Ors.
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Prabir Saha, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/02/2026

Learned Counsel, Mr. Samarjit Bhattacharjee is present on behalf

of the petitioner.

Learned Counsel, Mr. Prabir Saha appeared on behalf of all the

respondents and sought for an adjournment to file counter affidavit.

Request is considered.

List the matter on 11.05.2026. In the meantime, the

respondents may file their reply supplying copy to the other side.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.27 16:31:10 +05'30'