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Smt. Mina Datta (Das) vs Smt. Abha Debnath (Das Baishnab)
2026 Latest Caselaw 1159 Tri

Citation : 2026 Latest Caselaw 1159 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Mina Datta (Das) vs Smt. Abha Debnath (Das Baishnab) on 27 February, 2026

                         HIGH COURT OF TRIPURA
                               AGARTALA


                    IA No.01 of 2026 in RFA No.1 of 2026
Smt. Mina Datta (Das),
W/o Late Dilip Das, D/o Late Sunil Datta, resident of village Mohanpur, P.S.
Ranir Bazar, District - West Tripura.
                                                              ...... Applicant(s)
                                 VERSUS

1.   Smt. Abha Debnath (Das Baishnab),
W/o Sri Manu Das Baishnab, resident of Mohanpur, P.S. Ranir Bazar, District
- West Tripura.
2.    Smt. Mita Datta (Nandi),
W/o Sri Kajal Nandi, resident of Mohanpur, P.S. Ranir Bazar, District - West
Tripura.
3.(a) Smt. Sabita Datta,
W/o Late Subrata Datta, resident of Mohanpur, P.S. Ranir Bazar, District -
West Tripura.
3.(b) Smt. Chumki Datta,
D/o Late Subrata Datta, resident of Mohanpur, P.S. Ranir Bazar, District -
West Tripura.
4.   Smt. Tapati Datta,
W/o Late Sudharshan Datta, resident of Mohanpur, P.S. Ranir Bazar, District
- West Tripura.
5.    Smt. Trishna Datta,
D/o Late Sudharshan Datta, resident of Mohanpur, P.S. Ranir Bazar, District
- West Tripura.
6.    Sri Litan Datta,
S/o Late Sunil Datta, resident of Mohanpur, P.S. Ranir Bazar, District - West
Tripura.
                                                             ...... Respondent(s)

For Applicant(s) : Mr. Pradyot Kr. Dhar, Sr. Advocate, Ms. Ankana Chakraborty, Advocate, Mr. Rahul Debnath, Advocate, Ms. Priya Saha, Advocate.

For Respondent(s) : Mr. Joy Majumder, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

27/02/2026

Heard learned counsel of both sides.

During hearing, Mr. Pradyot Kr. Dhar, learned senior counsel for

the applicant submits that he is not pressing the instant application.

Accordingly the instant interlocutory application is rejected as not

pressed.

JUDGE

Munna MUNNA SAHA Date: 2026.02.27 17:36:22 +05'30'

 
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