Lutfur Rahaman Khadim And Others vs Smt. Ihaj Bhanu And Others
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Tripura High Court

Lutfur Rahaman Khadim And Others vs Smt. Ihaj Bhanu And Others on 26 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                               RSA No.41 of 2024

Lutfur Rahaman Khadim and others
                                                                                                          ......... Appellant(s)
                                                                              -Versus-
Smt. Ihaj Bhanu and others
                                                                                                          ........Respondent(s)

For the Appellant(s)                                                      :   Ms. B. Kaipeng, Advocate.
For the Respondent(s)                                                     :   Mr. Sayantan Talapatra, Advocate.


                                          HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                 ORDER

26/02/2026

From the side of the appellants, adjournment has been sought for.

Accordingly, the case is adjourned.

Let the matter be listed after four weeks in usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.27 14:50:43 +05'30'