Sri Sayanta Das And Ors vs The State Of Tripura And Anr
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Tripura High Court

Sri Sayanta Das And Ors vs The State Of Tripura And Anr on 24 February, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                               Crl.Petn.No.38 of 2025
          Sri Sayanta Das and Ors.
                                                               ---Petitioner(s)
                                          Versus
          The State of Tripura and Anr.
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Subrata Sarkar, Sr. Adv.

Ms. Ayesha Saha Hirawat, Adv.

For Respondent(s) : Mr. Raju Datta, P.P. Ms. Debalina Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

24/02/2026

At the request of Learned Senior Counsel Mr. S. Sarkar

assisted by Learned Counsel Ms. A. Saha Hirawat appearing for

the petitioners, list this matter on 13.04.2026.

Learned P.P. appears for the State.

Learned Counsel Ms. D. Chakraborty appears for the private-

respondent.

                                                                  JUDGE




MOUMITA                   Digitally signed by
                          MOUMITA DATTA

DATTA                     Date: 2026.02.25
                          10:22:50 +05'30'
Moumita