Surasen Tripura vs The State Of Tripura And 7 Others
2026 Latest Caselaw 1004 Tri

Citation : 2026 Latest Caselaw 1004 Tri
Judgement Date : 24 February, 2026

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Tripura High Court

Surasen Tripura vs The State Of Tripura And 7 Others on 24 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.287 of 2025
          Surasen Tripura
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 7 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

24/02/2026

At the request of Learned Addl. G.A. Mr. K. De appearing for

the respondents, list this matter on 17.04.2026.

Learned Senior Counsel Mr. P. Roy Barman assisted by Mr.

S. Bhattacharjee, Learned Counsel appears for the petitioner.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.25 10:24:32 +05'30' Moumita