Sri Rajesh Ghosh vs The State Of Tripura
2026 Latest Caselaw 2599 Tri

Tripura High Court

Sri Rajesh Ghosh vs The State Of Tripura on 16 April, 2026

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                               HIGH COURT OF TRIPURA
                                       AGARTALA
                                 Crl. Petn. No.23 of 2026
         Sri Rajesh Ghosh
                                                                ---Petitioner(s)
                                         Versus

         The State of Tripura
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Saugat Datta, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/04/2026

At the request of Learned Counsel, Mr. S. Datta appearing

for the petitioner, list the matter on 15.05.2026.

Learned P.P., Mr. R. Datta is present for the State-

respondent.

JUDGE

Amrita

AMRIT Digitally signed by AMRITA DEB

A DEB Date: 2026.04.17 13:47:42 +05'30'