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Dr. Ramananda Ghosh Tarafdar vs The State Of Tripura & 6 Ors
2026 Latest Caselaw 2568 Tri

Citation : 2026 Latest Caselaw 2568 Tri
Judgement Date : 13 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Ramananda Ghosh Tarafdar vs The State Of Tripura & 6 Ors on 13 April, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      WP(C) No.583 of 2025
      Dr. Ramananda Ghosh Tarafdar
                                                                  ---- Petitioner(s)
                                             Versus
      The State of Tripura & 6 Ors.
                                                                 ----Respondent(s)

For Petitioner(s) : Mr. Uday Das, Adv. For Respondent(s) : Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/04/2026

At the request of Learned Counsel, Mr. Uday Das appearing on

behalf of the petitioner, list the matter on 07.07.2026.

Learned Counsel, Mr. Kundan Pandey is present on behalf of

respondent Nos.4 to 6.

Interim order granted earlier in the I.A. No.01 of 2025 shall

continue till next date.

JUDGE

Snigdha

 
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