Sri Gopi Nath Saha vs Smt. Bina Roy
2026 Latest Caselaw 2564 Tri

Tripura High Court

Sri Gopi Nath Saha vs Smt. Bina Roy on 13 April, 2026

                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                         Crl.Rev.P. No.58 of 2025

             Sri Gopi Nath Saha
                                                                               ----Petitioner(s)
                                                      Versus
             Smt. Bina Roy
                                           [---
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Kabrabam Dhirendra Singha, Adv. For Respondent(s) : Mr. Kawsik Nath, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/04/2026

At the request of Learned Counsel, Mr. Kawsik Nath appearing

on behalf of the respondent, list the matter on 23.07.2026.

Learned Counsel, Mr. Kabrabam Dhirendra Singha is present

on behalf of the petitioner.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.04.13 18:07:42 +05'30'