Sri Bikash Mani Murasingh And 2 Ors vs The State Of Tripura And 2 Ors
2026 Latest Caselaw 2555 Tri

Tripura High Court

Sri Bikash Mani Murasingh And 2 Ors vs The State Of Tripura And 2 Ors on 13 April, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                WP(C)No.494 of 2025
          Sri Bikash Mani Murasingh and 2 Ors.
                                                                 ---Petitioner(s)
                                         Versus
          The State of Tripura and 2 Ors.
                                                             ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/04/2026

At the request of Learned Counsel Ms. R. Purkayastha

appearing for the petitioner for filing the rejoinder, list this matter

on 15.07.2026.

In the meantime the petitioner may file the rejoinder

supplying copy to the other side.

Learned Sr. G.A. Mr. P. Gautam appears for the respondents.

                                                                    JUDGE




MOUMITA                         Digitally signed by
                                MOUMITA DATTA

DATTA                           Date: 2026.04.13
                                17:35:00 +05'30'
Moumita