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Sri Abhijit Bhattacharjee vs The State Of Tripura & 4 Ors
2026 Latest Caselaw 2533 Tri

Citation : 2026 Latest Caselaw 2533 Tri
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Abhijit Bhattacharjee vs The State Of Tripura & 4 Ors on 10 April, 2026

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                 WP(C) No.93 of 2026
      Sri Abhijit Bhattacharjee
                                                                                ---- Petitioner(s)
                                                              Versus
      The State of Tripura & 4 Ors.
                                                                               ----Respondent(s)

For Petitioner(s) : Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Karnajit De, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel, Ms. Sutapa Deb Barman is present on behalf of

the petitioner.

Learned Addl. GA, Mr. Karnajit De appeared on behalf of the

respondents-State and submitted that they have already filed their counter

affidavit.

Since exchange of pleading is completed.

List the matter for hearing on 10.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.13 19:01:05 +05'30'

Satabdi

 
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