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Smt. Horo Priya Sarkar & Ors vs Smt. Kanchana Sarkar & Ors
2026 Latest Caselaw 2529 Tri

Citation : 2026 Latest Caselaw 2529 Tri
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Horo Priya Sarkar & Ors vs Smt. Kanchana Sarkar & Ors on 10 April, 2026

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                            RSA No. 40 of 2023

      Smt. Horo Priya Sarkar & Ors.
                                                                              ---- Appellant(s)
                                                           Versus
      Smt. Kanchana Sarkar & Ors.
                                                                             ----Respondent(s)

For Appellant(s) : Ms. Debolina Deb Roy, Adv. For Respondent(s) : Ms. Aradhita Debbarma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel Ms. Debolina Deb Roy, appearing on behalf of

the appellants, has sought for an adjournment.

Learned Counsel Ms. Aradhita Debbarma, is present on behalf of

the respondents.

List the matter on 08.05.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 18:18:44 +05'30' Satabdi

 
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