Assam Financial Corporation And Anr vs Sri Ashish Kumar Das And 7 Ors
2026 Latest Caselaw 2510 Tri

Tripura High Court

Assam Financial Corporation And Anr vs Sri Ashish Kumar Das And 7 Ors on 10 April, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                        I.A.No.01 of 2025 in FAO 06 of 2025

               Assam Financial Corporation and Anr.
                                                                                   -----Applicant(s)
                                                          VS
               Sri Ashish Kumar Das and 7 Ors.
                                                                                 -----Respondent(s)

For Applicant(s) : Mr. D.R. Chowdhury, Sr. Adv.

Mr. S. Sarkar, Adv.

For Respondent(s) : Mr. P. Gautam, Sr. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

10/04/2026

Counsel for the applicants shall supply all the relevant papers to

the counsel for the respondents.

List the matter on 24.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.04.10 RJEE 13:17:03 +05'30'

Sabyasachi B