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Dr. Basu Maan Daas vs The State Of Tripura And Ors
2026 Latest Caselaw 2469 Tri

Citation : 2026 Latest Caselaw 2469 Tri
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Basu Maan Daas vs The State Of Tripura And Ors on 9 April, 2026

                                                     HIGH COURT OF TRIPURA
                                                           AGARTALA

                                                        WP(C)No.714 of 2025

            Dr. Basu Maan Daas
                                                                                             ....Petitioner(s)
                                                                 Versus

            The State of Tripura and Ors.
                                                                                         ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman, Sr. Advocate.

Ms Aradhita Debbarma, Advocate

For Respondent(s) : Mr. Dipankar Sarma, Addl.GA.

Mr. Agniva Chakraborty, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

09.04.2026

Pleadings of the parties are completed.

The writ petition is admitted for hearing.

List the matter in usual course.

JUDGE

Saikat Sarma SAIKAT

SARMA Date: 2026.04.09 16:35:01 +05'30'

 
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