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Smti. Tinku Saha vs The State Of Tripura And 5 Ors
2026 Latest Caselaw 2414 Tri

Citation : 2026 Latest Caselaw 2414 Tri
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smti. Tinku Saha vs The State Of Tripura And 5 Ors on 8 April, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.223 of 2026
          Smti. Tinku Saha
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 5 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Rana Gopal Chakraborty, Adv.

Mr. Hillol Laskar, Adv.

Mr. Sanjay Bhattacharyya, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A. Mr. Soumyadeep Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

At the request of Learned Counsel Mr. R. G. Chakraborty

appearing for the petitioner, list this matter on 22.05.2026.

Learned Addl. G.A. Mr. K. De and Mr. S. Saha, Learned

Counsel appears for the respondents.



                                                                  JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.04.09
                              14:35:07 +05'30'
Moumita
 

 
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