Smti. Soma Deb Bhattacharjee vs The State Of Tripura And 5 Ors
2026 Latest Caselaw 2410 Tri

Tripura High Court

Smti. Soma Deb Bhattacharjee vs The State Of Tripura And 5 Ors on 8 April, 2026

                                       Page 1 of 1



                           HIGH COURT OF TRIPURA
                                   AGARTALA
                              WP(C)No.219 of 2026
          Smti. Soma Deb Bhattacharjee
                                                               ---Petitioner(s)
                                        Versus
          The State of Tripura and 5 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Rana Gopal Chakraborty, Adv.

Mr. Hillol Laskar, Adv.

Mr. Sanjay Bhattacharyya, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A. Mr. Soumyadeep Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

At the request of Learned Counsel Mr. R. G. Chakraborty

appearing for the petitioner, list this matter on 22.05.2026.

Learned Addl. G.A. Mr. K. De and Mr. S. Saha, Learned

Counsel appears for the respondents.

JUDGE

Moumita