Belonia Vidyapith Higher Secondary ... vs The State Of Tripura & Others
2026 Latest Caselaw 2390 Tri

Tripura High Court

Belonia Vidyapith Higher Secondary ... vs The State Of Tripura & Others on 8 April, 2026

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                        HIGH COURT OF TRIPURA
                          _A_G_A_R_T_A_L_A_
                            WA No.34 of 2025

Belonia Vidyapith Higher Secondary School and Another
                                                         .........Appellant(s)
                            -V E R S U S-
The State of Tripura & others
                                                         .......Respondent(s)

For Appellant(s) : Mr. T.D Majumder, Sr. Advocate, Mr. Dalit Kalai, Advocate.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. P Gautam, Sr. G.A, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

Along with WA No. 53 of 2025 Sri Sanjit Biswas .........Appellant(s)

-V E R S U S-

The State of Tripura & 4 others .......Respondent(s) For Appellant(s) : Mrs. Sujata Deb (Gupta), Advocate.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. P Gautam, Sr. G.A, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

Sri Mrinal Das .........Appellant(s)

-V E R S U S-

The State of Tripura & others .......Respondent(s) For Appellant(s) : Mr. T K Nayak, Advocate, Mr. Agniva Chakraborty, Advocate.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate, Mr. P Gautam, Sr. G.A, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

08/04/2026 At the request of Mr. P Roy Barman, Learned Senior counsel

appearing for the respondent No.5, list the matters on 07.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.09 13:46:28 +05'30'