Sri Sanjit Das On Behalf Of Sri Suman Das vs Union Of India
2026 Latest Caselaw 2364 Tri

Tripura High Court

Sri Sanjit Das On Behalf Of Sri Suman Das vs Union Of India on 7 April, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA

                                       B.A. No.74 of 2026

Sri Sanjit Das on behalf of Sri Suman Das
                                                                    ......Applicant(s)
                                         Versus
Union of India
                                                                 ......Respondent(s)

For Applicant(s) : Mr. Arnab Kar, Advocate.

Mr. Debajit Biswas, Advocate.

For Respondent(s) : Mr. B. Roy, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

07/04/2026

Mr. B. Roy, learned counsel has appeared for the Union of India.

Call for the Trial Court Record.

Mr. Roy, learned counsel will produce the CD on the next date.

List this matter on 16.04.2026.

JUDGE

SAIKAT Digitally signed by SAIKAT SARMA

SARMA 17:40:25 +05'30' Date: 2026.04.07

Dinashree