Sri Suvakanta Dash vs The State Of Tripura And 6 Others
2026 Latest Caselaw 2310 Tri

Tripura High Court

Sri Suvakanta Dash vs The State Of Tripura And 6 Others on 6 April, 2026

                              Page 1 of 2



                  HIGH COURT OF TRIPURA
                        AGARTALA
                     WP(C)No.71 of 2025
Sri Suvakanta Dash
                                                     ---Petitioner(s)
                               Versus
The State of Tripura and 6 Others
                                                 ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Somik Deb, Sr. Adv.

Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

06/04/2026

Learned Counsel Mr. A. Bhaumik is present for the petitioner.

Learned Senior Counsel Mr. Somik Deb appearing for the

respondent No.7 has drawn the attention of this Court referring

one order dated 31.03.2026 passed by a Division Bench of this

High Court wherein challenging the order of impleadment of the

said respondent No.7 herein the present petitioner has preferred

an appeal. So Learned Senior Counsel submitted that till disposal

of the appeal it would be prudent to keep the case pending.

On the other hand, Learned Counsel Mr. A. Bhaumik drawn

the attention of this Court that there is no stay order and in spite

of allowing time the said respondent No.7 could not file counter-

affidavit till today, so a direction may be given to the said

respondent to file counter-affidavit.

In this case excepting the respondents No.6 and 7 the other

respondents have filed their counter-affidavit. From the record it

appears that notice upon the said respondent No.6 has been duly

served. But no counter-affidavit has been filed. So further scope

for filing the counter-affidavit by the respondent No.6 is thus

hereby closed. However, for proper adjudication of the case

respondent No.7 is asked to file counter-affidavit on or before the

next date.

List this matter on 30.04.2026.

                                                                JUDGE




MOUMITA                  Digitally signed by
                         MOUMITA DATTA

DATTA                    Date: 2026.04.07
                         11:13:51 +05'30'
Moumita