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Dr. Rajat Ghosh vs Tripura University & Others
2026 Latest Caselaw 2295 Tri

Citation : 2026 Latest Caselaw 2295 Tri
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Rajat Ghosh vs Tripura University & Others on 6 April, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                                        WA No.43 of 2025
Dr. Rajat Ghosh
                                                                                 .........Appellant(s);
                                                             Versus
Tripura University & others
                                                                               .........Respondent(s)

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate. For Respondent(s) : Mr. B.P. Sahu, Sr. Advocate, Mr. Prasenjit Sil, Advocate, Ms. Uttara Singha, Advocate, Mr. Koushik Pal, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/04/2026

At request made by learned counsel Mr. Prasenjit Sil on behalf of

learned counsel for respondent No.6 Mr. Suman Bhattacharjee, list the matter

on 22.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.06 14:58:34 +05'30'

 
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