Mr. Paul Kumar Koloi vs None
2026 Latest Caselaw 2245 Tri

Tripura High Court

Mr. Paul Kumar Koloi vs None on 3 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                                                      WP(C) 228 of 2026


For Petitioner(s)                          :            Mr. Paul Kumar Koloi, Advocate
                                                        Mr. Dharanjit Reang, Advocate

For Respondent(s)                          :            None.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

03.04.2026

Order At the request made on behalf of the petitioner, list this matter on 6th April, 2026.

Meanwhile, learned counsel for the petitioner is directed to take out notice by way of 'Dasti' service upon the respondents immediately.

Registry is directed to take steps accordingly to furnish the proceedings to the counsel for the petitioner enabling him to take out notice upon the respondents by way of Dasti' service.

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2026.04.04 18:02:04 +05'30'