Sri Ranjit Das vs Sri Sitendra Das Alias Sitendra Kumar ...
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Tripura High Court

Sri Ranjit Das vs Sri Sitendra Das Alias Sitendra Kumar ... on 3 April, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                     CRP No.25/2026 a/w
                                      RSA No.47/2025
Sri Ranjit Das
                                                               ......... Petitioner/Appellant(s).
                                  VERSUS
Sri Sitendra Das alias Sitendra Kumar Das
                                                                     .........Respondent(s).

For Petitioner/Appellant(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Sankar Lodh, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 03/04/2026

List the matters on 17.04.2026.

Counsel for the parties shall produce the judgment in T.S. No.17

of 2022 on that day.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.04.06 13:01:30 +05'30'