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Sri Biramani Debbarma & Others vs Sri Sukuroy Debbarma & Others
2026 Latest Caselaw 2238 Tri

Citation : 2026 Latest Caselaw 2238 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Biramani Debbarma & Others vs Sri Sukuroy Debbarma & Others on 3 April, 2026

                                      Page 1 of 1




                       HIGH COURT OF TRIPURA
                             AGARTALA
                     I.A. No.03/2026 in RSA No.35/2025
Sri Biramani Debbarma & others
                                                             ......... Applicant/Appellant(s).
                                    VERSUS
Sri Sukuroy Debbarma & others
                                                                   .........Respondent(s).

For Applicant/Appellant(s) : None. For Respondent(s) : Mr. Pradip Rathor, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 03/04/2026

None for the applicants.

List the matter on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.04.06 13:04:49 +05'30'

 
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