The State Of Tripura & Others vs Sri Chandan Das
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Tripura High Court

The State Of Tripura & Others vs Sri Chandan Das on 3 April, 2026

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                                 RSA No.22/2025
The State of Tripura & others
                                                            .........   Appellant(s).
                                     VERSUS
Sri Chandan Das
                                                            .........Respondent(s).

For Appellant(s) : Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 03/04/2026

None for the respondent.

List the matter on 08.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.04.06 13:06:31 +05'30'