Unknown vs For
2026 Latest Caselaw 2209 Tri

Tripura High Court

Unknown vs For on 2 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                     HIGH COURT OF TRIPURA
                                            AGARTALA
                                       Mac. App No. 03 of 2026

    For Appellant(s)                      :     Mr. R. G. Chakraborty, Advocate.
                                                Ms. S. Chakraborty, Advocate.
    For Respondent(s)                     :     Mr. Samarjit Bhattacharjee, Advocate.
                                                Mr. A. Deb Sarkar, Advocate.


                          HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                                  ORDER

02.04.2026 In view of the order passed today in I.A. No. 01 of 2026 in Mac. App No. 03 of 2026, this present appeal vide Mac. App. No. 03 of 2026 stands dismissed as withdrawn.

As a sequel, miscellaneous application(s), pending if any, shall also stands closed.

DR. T. AMARNATH GOUD, J

Paritosh

SABYAS Digitally signed by SABYASACHI ACHI GHOSH Date: 2026.04.06 GHOSH 15:51:16 +05'30'