Sri Nitya Ranjan Banik & 20 Ors vs The State Of Tripura & 4 Ors
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Tripura High Court

Sri Nitya Ranjan Banik & 20 Ors vs The State Of Tripura & 4 Ors on 2 April, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                            WP(C) No. 170 of 2026
          Sri Nitya Ranjan Banik & 20 Ors.
                                                                                ---- Petitioner(s)

                                                            Versus
          The State of Tripura & 4 Ors.
                                                                               ----Respondent(s)

For Petitioner (s) : None. For Respondent(s) : Ms. Pinky Chakraborty, Adv.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 02/04/2026

None appears for the petitioners when the matter is taken

up.

However, Learned Counsel Ms. Pinky Chakraborty, appears

on behalf of the respondents and prays time to file counter affidavit.

Request is considered.

List the matter on 02.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.02 18:14:28 +05'30' Satabdi