Nitai Das vs The State Of Tripura & Others
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Tripura High Court

Nitai Das vs The State Of Tripura & Others on 2 April, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                                   WP(C) No.31 of 2025
Nitai Das
                                                                                 .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                                .........Respondent(s)

WP(C) No.32 of 2025 Nilima Sarkar .........Petitioner(s);

Versus The State of Tripura & others .........Respondent(s) For Petitioner(s) : Mr. Koomar Chakraborty, Advocate. For Respondent(s) : Mr. K.N. Bhattacharyya, G.A., Mr. Sankar Lodh, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/04/2026

At request of learned counsel Mr. Sankar Lodh, appearing for the

High Court of Tripura as well as for District & Sessions Judge, Dhalai Judicial

District, list both the matters on 29.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.03 10:54:36 +05'30'