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Sri Sanat Kumar Paul vs The State Of Tripura And Others
2026 Latest Caselaw 2189 Tri

Citation : 2026 Latest Caselaw 2189 Tri
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sanat Kumar Paul vs The State Of Tripura And Others on 2 April, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            WP(C) No.268 of 2025

Sri Sanat Kumar Paul
                                                                                                     ......... Petitioner(s)
                                                                            -Versus-
The State of Tripura and others
                                                                                                     ........Respondent(s)

For the Petitioner(s)                                                   :   Ms. R. Purkayastha, Advocate.
For the Respondent(s)                                                   :   Mr. M. Debbarma, Addl. G.A.
                                                                            Mr. D.J. Saha, Advocate.


                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                               ORDER

02/04/2026

Learned counsel of the parties submit that pleading of the parties are complete.

The writ petition is admitted for hearing.

Let the matter be listed in usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.04.02 17:35:15 +05'30'

 
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