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Santa Debbarma vs The State Of Tripura & 3 Ors
2026 Latest Caselaw 2155 Tri

Citation : 2026 Latest Caselaw 2155 Tri
Judgement Date : 1 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Santa Debbarma vs The State Of Tripura & 3 Ors on 1 April, 2026

          2


                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                   WP(C) No.460 of 2025
      Santa Debbarma
                                                                 ---- Petitioner(s)
                                          Versus
      The State of Tripura & 3 Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Tirtharaj Dhar, Adv. For Respondent(s) : Mr. Karnajit De, Addl. GA [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 01/04/2026

Learned Senior Counsel, Mr. Purusuttam Roy Barman assisted by

Learned Counsel, Mr. Tirtharaj Dhar appeared on behalf of the petitioner and

sought for some accommodation to file rejoinder.

Request is considered.

List the matter on 17.06.2026.

Learned Addl. GA, Mr. Karnajit De is present on behalf of the

respondents-State.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.04.02 17:18:27 +05'30'

 
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