Sri Haripada Debnath & Anr vs The State Of Tripura & Ors
2026 Latest Caselaw 2144 Tri

Tripura High Court

Sri Haripada Debnath & Anr vs The State Of Tripura & Ors on 1 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                HIGH COURT OF TRIPURA
                                                      AGARTALA

                                                   RFA No.15 of 2024

                  Sri Haripada Debnath & Anr.

                                                                               .........Appellant(s)
                                                         Versus
                  The State of Tripura & Ors.
                                                                             .........Respondent(s)

For Appellant (s) : Mr. J. Murasing, Adv. For Respondent (s) : Mr. D. Sarma, Addl. G.A. HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 01.04.2026

At the request of Mr. J. Murasing, learned counsel appearing for the

appellants, list this matter on 07.04.2026 for hearing.

(S. DATTA PURKAYASTHA, J) (DR. T. AMARNATH GOUD, J)

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.04.02 10:22:22 +05'30'

Sujay