Smt. Gita Rani Chanda On Behalf Of ... vs The State Of Tripura
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Tripura High Court

Smt. Gita Rani Chanda On Behalf Of ... vs The State Of Tripura on 1 April, 2026

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                              B.A.No.69 of 2026

 Smt. Gita Rani Chanda on behalf of Balaram Shil
                                                                           ---- Applicant(s)
                                                   Versus
 The State of Tripura
                                                                         ----Respondent(s)

For Applicant(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Dipjyoti Paul, Adv.

For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/04/2026

Heard Learned Senior Counsel, Mr. Purusuttam Roy Barman

assisted by Learned Counsel, Mr. Dipjyoti Paul appearing on behalf of the

accused person in custody. Also heard Learned P.P, Mr. Raju Datta

appearing on behalf of the respondent-State.

This bail application under Section 483 of BNSS, 2023 is filed for

granting bail to the accused person who is lodging in jail in connection with

Pecharthal PS case No.2025 PTL 013 registered under Section 22(c) of NDPS

Act, 1985 and Section 192(A) of the M.V. Act.

Learned Senior Counsel, at this stage, drawn the attention of

this Court that this case is squarely covered by the order dated 16.03.2026

passed by this Court in BA No.43 of 2026.

Learned P.P. appearing on behalf of the respondent-State

submitted that since today is the first day, so record may be called for.

Request is considered.

Call for the record from the concerned Court of Learned Special

Judge (NDPS).

Also, Learned P.P. be asked to produce the Case Diary on the

next date.

List the matter on 10.04.2026.

                                                                          JUDGE

 Snigdha




SNIGDHA DAS       SNIGDHA DAS
                  Date: 2026.04.02 17:20:58
                  +05'30'