Daffodils Associate Ltd vs Deputy Collector And Magistrate
2025 Latest Caselaw 1154 Tri

Tripura High Court

Daffodils Associate Ltd vs Deputy Collector And Magistrate on 19 September, 2025

                                         Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                  MFA No.3 of 2024
          Daffodils Associate Ltd.
                                                            ---Appellant(s)
                                          Versus

          Deputy Collector and Magistrate, Dharmanagar Sub-Division
                                                        ----Respondent(s)

For Appellant(s) : Mr. Prasanta Kumar Pal, Adv.

Mr. Abhinandan Pal, Adv. For Respondent(s) : Mr. Saktimoy Chakraborty, Adv.General Ms. Pinki Chakraborty, Adv. Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/09/2025 Learned Counsel Mr. P. K. Pal along with Mr. A. Pal, Learned

Counsel is present for the appellant.

Learned Advocate General assisted by Ms. P. Chakraborty,

Learned Counsel and Mr. K. De, Learned Addl. G.A. appears for

the respondents.

Heard final arguments.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.09.19 05:45:50 +05'30' Moumita