Sri Parthajit Majumder vs Smt. Anita Rani Barman
2025 Latest Caselaw 1192 Tri

Tripura High Court

Sri Parthajit Majumder vs Smt. Anita Rani Barman on 29 October, 2025

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                          HIGH COURT OF TRIPURA
                            _A_G_A_R_T_A_L_A_
                             Mat App No.22 of 2025
 Sri Parthajit Majumder
                                                                    ....... Appellant(s)
                                     VERSUS
 Smt. Anita Rani Barman                                            ....... Respondent(s)

For Appellant(s) : Mr. Rana Gopal Chakraborty, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

29/10/2025 Heard counsel for the appellant.

Judgment is reserved.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

DIPESH DEB Digitally signed by DIPESH DEB Date: 2025.10.30 14:34:06 +05'30'