Unknown vs For The
2025 Latest Caselaw 1259 Tri

Tripura High Court

Unknown vs For The on 4 November, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                          CRL.A NO.25 OF 2025


              Present:
              For the Appellant(s)        : Mr. R. Datta, P.P.
                                            Mr. R. Saha, Addl. P.P.

              For the Respondent(s)       : Mr. T. Ali, Advocate.

Mr. S. Ali, Advocate.

HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

04.11.2025

Arguments heard.

Judgment reserved.

B. PALIT, J DR. T. AMARNATH GOUD, J

Suhanjit

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH Date: 2025.11.07 14:10:15 +05'30'