New India Assurance Company Ltd vs Smt. Pushpa Debbarma (Wife Of Deceased) ...
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Tripura High Court

New India Assurance Company Ltd vs Smt. Pushpa Debbarma (Wife Of Deceased) ... on 21 May, 2025

                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                 MAC APP. No.90 of 2024

      New India Assurance Company Ltd.
                                                             .... Appellant(s)
                                           Versus
      Smt. Pushpa Debbarma (Wife of deceased) and 4 Ors.
                                          .......Respondent(s)

For Appellant(s) : Mr. Gitangshu Sekhar Das, Adv. For Respondent(s) : Mr. Samar Das, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 21/05/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.05.22 18:41:24 +05'30'