Smt. Anita Nama On Behalf Of Sri Ratan ... vs The State Of Tripura & Another
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Tripura High Court

Smt. Anita Nama On Behalf Of Sri Ratan ... vs The State Of Tripura & Another on 1 July, 2025

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                             HIGH COURT OF TRIPURA
                                   AGARTALA

                             W.P.(Crl.) No.04 of 2025

Smt. Anita Nama on behalf of Sri Ratan Nama Sudra
                                                                ......Petitioner(s)
                                      Versus
The State of Tripura & another
                                                          ......Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Advocate. For Respondent(s) : Mr. Rajib Saha, Addl. P.P.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

_O_R_D_E_R_

01.07.2025

Heard Mr. Koomar Chakraborty, learned counsel appearing

for the petitioner and Mr. Rajib Saha, learned Addl. P.P. appearing for

the respondents.

Mr. Saha, learned Addl. P.P. has produced the CD.

Judgment is reserved.

JUDGE

SATABD Digitally signed by SATABDI DUTTA

I DUTTA 14:02:36 +05'30' Date: 2025.07.02

Dinashree