Sri Ajoy Ranjan Das vs The Chairman
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Tripura High Court

Sri Ajoy Ranjan Das vs The Chairman on 31 July, 2025

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                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      WP(C) No.354 of 2024
      Sri Ajoy Ranjan Das
                                                                        ---- Petitioner(s)
                                               Versus
      The Chairman, Tripura Public Service Commission & 3 Ors.

                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Anjan Kanti Pal, Adv.

Mr. Tushar Kanti Bhattacharjee, Adv. For Respondent(s) : Mr. Raju Datta, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 31/07/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2025.07.31 15:31:43 +05'30'