Citation : 2025 Latest Caselaw 219 Tri
Judgement Date : 30 July, 2025
HIGH COURT OF TRIPURA
AGARTALA
Crl.A.295 of 2025 (Filing Number)
For Appellant(s) : Mr. Raju Datta, PP.
For Respondent(s) : None.
HON'BLE JUSTICE DR. T. AMARNATH GOUD HON'BLE MR. JUSTICE BISWAJIT PALIT Order
30.07.2025
Heard Mr. Raju Datta, learned PP for the appellant. It is submitted that the certified copy of the impugned judgment of the learned court below is not submitted before this registry yet but the photocopy of the same is filed. Therefore, no case number has been provided to the present case and no number has also been provided to the accompanying leave petition.
Perused the record.
In view of the above, the certified copy of the impugned order stands dispensed with. The same be filed as and when it is available.
Registry is directed to provide case number to the present case and to the accompanying leave petition.
List the matter on 05.08.2025.
B.Palit, J Dr. T. Amarnath Goud, J
Dipak
DIPAK DAS DIPAK DAS Date: 2025.07.31 17:03:18 +05'30'
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