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Sri Gour Gopal Saha vs Smt. Asmita Saha & Ors
2025 Latest Caselaw 402 Tri

Citation : 2025 Latest Caselaw 402 Tri
Judgement Date : 27 January, 2025

Tripura High Court

Sri Gour Gopal Saha vs Smt. Asmita Saha & Ors on 27 January, 2025

        2

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                        RFA No.14 of 2024

        Sri Gour Gopal Saha
                                                                  ---- Appellant(s)
                                             Versus
        Smt. Asmita Saha & Ors.
                                                                 ----Respondent(s)

For Appellant(s) : Mr. Suman Bhattacharjee, Adv. For Respondent(s) : Mr. B. N. Majumder, Sr. Adv, Mr. K. Deb, Adv, Mr. E. Debbarma, Adv, Ms. R. Majumder, Adv, Mr. B. Banerjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

27/01/2025

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA Date: 2025.01.28 A DATTA 18:11:15 -08'00' Deepshikha

 
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