Unknown vs For The
2025 Latest Caselaw 376 Tri

Tripura High Court

Unknown vs For The on 21 January, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                               HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                   IA NO.01 OF 2024
                                              IN MAT. APP. NO.31 OF 2024

                                   HON'BLE MR. JUSTICE T. AMARNATH GOUD
                                    HON'BLE MR. JUSTICE BISWAJIT PALIT

                       Present:
                       For the Applicant(s)            : Mr. P. Saha, Advocate.

                       For the Respondent(s)           : Mr. S. Datta, Advocate.

21.01.2025

Order

This present condonation petition has been filed for

condoning a delay of 15 days actually (as per count 145 days) in

preferring the connected appeal against the impugned Judgment

dated 14.06.2024.

Heard learned counsel appearing for both the

parties.

In terms of the reasons stated in the affidavit

appended to this instant application, this present interlocutory

application stands allowed and thus disposed of.

                                   B. PALIT, J                 T. AMARNATH GOUD, J




  suhanjit

RAJKUMAR     RAJKUMAR SUHANJIT
SUHANJIT     SINGHA
             Date: 2025.01.22
SINGHA       16:31:25 +05'30'