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Tutan Debnath And Others vs Abhishek Singha And Others
2025 Latest Caselaw 1462 Tri

Citation : 2025 Latest Caselaw 1462 Tri
Judgement Date : 10 December, 2025

[Cites 0, Cited by 0]

Tripura High Court

Tutan Debnath And Others vs Abhishek Singha And Others on 10 December, 2025

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                                                          HIGH COURT OF TRIPURA
                                                                AGARTALA
                                                         Cont. Cas(C) No.73 of 2025

Tutan Debnath and others
                                                                                         ...... Petitioner(s)
                                                            VERSUS

Abhishek Singha and others
                                                                                       ...... Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate. For Respondent(s) : Mr. Saktimoy Chakraborti, Advocate General, Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

10/12/2025

Heard learned counsel for both the sides.

Mr. Purusuttam Roy Barman, learned senior counsel, for

the petitioner submits that already an appeal has been filed against

the judgment of this Court and stay has been granted.

Learned Advocate General submits that as the matter

has been stayed by the Division Bench, there is no element of

contempt further subsisting.

Hearing will be done on this point.

List the matter after the Winter Vacation, 2025.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2025.12.11 10:21:34 +05'30'

 
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