Sri Tapan Dey vs The State Of Tripura & Ors
2025 Latest Caselaw 970 Tri

Tripura High Court

Sri Tapan Dey vs The State Of Tripura & Ors on 27 August, 2025

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                         RSA No. 27 of 2025

Sri Tapan Dey

                                                        ......Appellant(s)
                                  VERSUS

The State of Tripura & Ors.
                                                     .... Respondent(s).


For Appellant (s)             :       Mr. D Bhattacharya, Sr. Adv.
                                      Mr. S Das, Adv.
For Respondent(s)             :       Mr. P Gautam, Sr. GA.


       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                  ORDER

27.08.2025

Heard Mr. D Bhattacharya, learned Sr. counsel assisted

by Mr. S Das, learned counsel appearing for the Appellant.

The appeal is preferred against the judgment passed by

the learned Addl. District Judge, West Tripura, Agartala, Court

No.2 in Money Appeal No.01 of 2021 dated 07.05.2025 and

decreed thereafter.

Also heard learned Sr. GA Mr. P Gautam, appearing for

the respondents No.1-3.

The appeal is admitted on the following questions of

law:

i. Whether the impugned judgment and decree are

perverse for non-compliance of Rule 31 of Order

41 CPC?

The parties may argue on any other substantial

question of law at the time of hearing.

Call for the LC records of both the learned trial court

and first appellate court.

Registry shall prepare Paper Book on receipt of the

same.

Learned Sr. GA Mr. Gautam, submits that he is not

appearing for the respondent No.7 as he does not have any

instruction at this stage.

Issue notice upon respondents No.4-8 by registered

post with A/D.

Appellant is to take steps for service of notice on the

respondents No.4-8 within a week from today.

Let the matter be listed in its usual course after

preparation of Paper Book.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2025.08.28 17:03:45 +05'30'

Satabdi