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Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal And Others
2025 Latest Caselaw 718 Tri

Citation : 2025 Latest Caselaw 718 Tri
Judgement Date : 21 August, 2025

Tripura High Court

Fortuna Agro Plantations Limited vs Mr. Puneet Agarwal And Others on 21 August, 2025

                                                         Page 1 of 1




                               HIGH COURT OF TRIPURA
                                 _A_G_A_R_T_A_L_A_
                                Cont.Cas(C) No.68 of 2023
 Fortuna Agro Plantations Limited
                                                                         ...... Petitioner(s)
                           VERSUS
 Mr. Puneet Agarwal and others
                                                                        ...... Respondent(s)

For Petitioner(s) : Mr. B.N. Majumder, Sr. Advocate, Mr. Dhrubajyoti Saha, Advocate. For Respondent(s) : Mr. Raju Datta, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R= 21/08/2025 It is stated that the SLP challenging the judgment in Writ

Appeal No.268 of 2021 is still pending in the Supreme Court.

List the matter on 02.12.2025.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

DIPESH DEB Digitally signed by DIPESH DEB Date: 2025.08.25 18:12:24 +05'30'

 
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