Smt. Ratna Debi Chakma And Another vs Smt. Shilputi Chakma And Others
2025 Latest Caselaw 466 Tri

Tripura High Court

Smt. Ratna Debi Chakma And Another vs Smt. Shilputi Chakma And Others on 11 August, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                      HIGH COURT OF TRIPURA
                            AGARTALA

             IA No. 01 of 2025 in MAC App.80 of 2025

Smt. Ratna Debi Chakma and another
                                                           ......Applicant(s)
                                  versus

Smt. Shilputi Chakma and others
                                                        .....Respondent(s)

For Applicant(s) : Mr. Sankar Lodh, Advocate.

Mr. Kishalay Roy, Advocate.

Mr. Subham Majumder, Advocate.

For Respondent(s)       :     None.


               HON'BLE JUSTICE DR. T. AMARNATH GOUD


11.08.2025

                                  Order



[1]         Heard Mr. S. Lodh, learned counsel for the Applicants.

[2]         The present application has been filed under Order 41 Rule

5 CPC read with Section 173 of the Motor Vehicles Act, 1988, for

staying the operation/execution of the impugned Judgment & Award

dated 11.06.2025 passed by the learned Member, Motor Accident

Claims Tribunal (1st), Unakoti Judicial District, Kailasahar, in T.S. (MAC)

9 of 2023, whereby learned Member, Motor Accident Claims Tribunal

(1st), Unakoti Judicial District, Kailasahar, awarded Rs.21,66,000/-

alongwith interest @8% per annum in favour of the respondent-

claimants and directed the appellants to satisfy the same.

[3] Considering the averments made in the accompanying

affidavit and upon hearing the submissions made at the Bar, this Court

is of the opinion that the operation of the impugned Judgment & Award

dated 11.06.2025 passed by the learned Court below be stayed until

further order and accordingly, the same is ordered.

[4] With the above direction, the interlocutory application

stands allowed and disposed of.

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2025.08.13 11:11:19 +05'30'