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The Divisional Manager vs Janu Begam And Ors
2025 Latest Caselaw 1038 Tri

Citation : 2025 Latest Caselaw 1038 Tri
Judgement Date : 28 April, 2025

Tripura High Court

The Divisional Manager vs Janu Begam And Ors on 28 April, 2025

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                MAC APP No.54 of 2024

          The Divisional Manager, the Oriental Insurance Co. Ltd.
                                                             ---Appellant(s)
                                       Versus

          Janu Begam and Ors.
                                                          ----Respondent(s)

For Appellant(s) : Mr. Karnajit De, Adv. For Respondent(s) : Mr. Tapash Datta Majumder, Sr. Adv.

Mr. Dalit Kalai, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 28/04/2025 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2025.04.30 01:36:09 +05'30' Moumita

 
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