The Branch Manager vs Smt. Dampa Rung Reang @ Damparung Reang @ ...
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Tripura High Court

The Branch Manager vs Smt. Dampa Rung Reang @ Damparung Reang @ ... on 26 September, 2024

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                          HIGH COURT OF TRIPURA
                                   AGARTALA
                              MAC APP No.34 of 2024
          The Branch Manager, Oriental Insurance Company Ltd.
                                                           ---Appellant(s)
                                      Versus
          Smt. Dampa Rung Reang @ Damparung Reang @ Dampaurng
          Reang and Ors.
                                                       ----Respondent(s)

For Appellant(s) : Mr. K. De, Adv. For Respondent(s) : Mr. D. C. Saha, Adv.

Ms. S. Deb Gupta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 26/09/2024 Heard both sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.09.27 18:15:04 +05'30' Moumita