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Sri Subhash Chandra Biswas vs Dr. Shailesh Kumar Yadav & Anr
2024 Latest Caselaw 1638 Tri

Citation : 2024 Latest Caselaw 1638 Tri
Judgement Date : 24 September, 2024

Tripura High Court

Sri Subhash Chandra Biswas vs Dr. Shailesh Kumar Yadav & Anr on 24 September, 2024

                                Page 1 of 2


                     HIGH COURT OF TRIPURA
                           AGARTALA

                     Cont. Cas (C) No. 55 of 2024
      Cont. Cas (C) No. 56 of 2024 Cont. Cas (C) No. 67 of 2024
      Cont. Cas (C) No. 57 of 2024 Cont. Cas (C) No. 68 of 2024
      Cont. Cas (C) No. 58 of 2024 Cont. Cas (C) No. 69 of 2024
      Cont. Cas (C) No. 59 of 2024 Cont. Cas (C) No. 70 of 2024
      Cont. Cas (C) No. 60 of 2024 Cont. Cas (C) No. 71 of 2024
      Cont. Cas (C) No. 61 of 2024 Cont. Cas (C) No. 72 of 2024
      Cont. Cas (C) No. 62 of 2024 Cont. Cas (C) No. 73 of 2024
      Cont. Cas (C) No. 63 of 2024 Cont. Cas (C) No. 74 of 2024
      Cont. Cas (C) No. 64 of 2024 Cont. Cas (C) No. 75 of 2024
      Cont. Cas (C) No. 65 of 2024 Cont. Cas (C) No. 76 of 2024
      Cont. Cas (C) No. 66 of 2024 Cont. Cas (C) No. 77 of 2024

                     In Cont. Cas (C) No. 78 of 2024

Sri Subhash Chandra Biswas
                                                             ...... Petitioner(s)
                              VERSUS


Dr. Shailesh Kumar Yadav & Anr.
                                                          ...... Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Adv.

Mr. S Bhattacharjee, Adv.

Mr. K Nath, Adv.

Mr. D Paul, Adv.

Ms. A Debbarma, Adv.

For Respondent(s) : Mr. A Bhowmik, Adv.

BEFORE HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

24.09.2024

Mr. Arijit Bhowmik, learned counsel appearing for the respondents

submits that he has received instructions that the SLP which was preferred

by the Agartala Municipal Corporation against the judgment dated 19 th

February, 2024 being Serial No. 63, Diary No.39779/2024 was taken up by

the Apex court yesterday. He seeks time to appraise the court.

Accordingly, let the matters be listed on 1st October, 2024.

(S. DATTA PURKAYASTHA) J (APARESH KUMAR SINGH) CJ

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2024.09.26 18:30:08 +05'30'

Satabdi

 
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