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Unknown vs For
2024 Latest Caselaw 1552 Tri

Citation : 2024 Latest Caselaw 1552 Tri
Judgement Date : 11 September, 2024

Tripura High Court

Unknown vs For on 11 September, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                       Mat.App.11 of 2023
For Appellant(s)                                       : Mr. Samrat Kar Bhowmik, Sr. Advocate.
                                                         Mr. E.L. Darlong, Advocate.

For Respondent(s)                                      : Ms. R. Purkayastha, Advocate.
                                                         Mr. R. Saha, Advocate.

                           HON'BLE MR. JUSTICE T. AMARNATH GOUD
                            HON'BLE MR. JUSTICE BISWAJIT PALIT

                                                            ORDER

11.09.2024

Heard.

Judgment is reserved.

Biswajit Palit, J. T. Amarnath Goud, J.

Sabyasachi G.

RAJKUMAR SUHANJIT Digitally signed by RAJKUMAR SUHANJIT SINGHA SINGHA Date: 2024.09.13 13:20:35 +05'30'

 
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