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Sri Sohag Majumder vs Sri Sanjoy Kumar Agarwala & Anr
2024 Latest Caselaw 827 Tri

Citation : 2024 Latest Caselaw 827 Tri
Judgement Date : 22 May, 2024

Tripura High Court

Sri Sohag Majumder vs Sri Sanjoy Kumar Agarwala & Anr on 22 May, 2024

                                                          Page 1 of 1

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                               MAC App. No.14 of 2023

                   Sri Sohag Majumder
                                                                                -----Appellant(s)
                                                           Versus
                   Sri Sanjoy Kumar Agarwala & anr.
                                                                              -----Respondent(s)

For Appellant(s) : Mr. Alik Das, Adv, For Respondent(s) : Mr. S. Bhattacharjee, Adv, Mr. Rajib Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 22/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2024.05.24 RJEE 18:33:13 -07'00' Deepshikha

 
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