Abdul Wahid Through His L.Rs vs Abdul Haque Through His L.Rs
2024 Latest Caselaw 816 Tri

Tripura High Court

Abdul Wahid Through His L.Rs vs Abdul Haque Through His L.Rs on 21 May, 2024

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                     RFA No.5 of 2023

                    Abdul Wahid Through his L.Rs
                                                                                -----Appellant(s)
                                                           Versus
                    Abdul Haque Through his L.Rs
                                                                             -----Respondent(s)

For Appellant(s) : Mr. S. K. Deb, Sr. Adv, Mr. S. Datta, Adv. For Respondent(s) : Mr. G. K. Nama, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 21/05/2024

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI Digitally signed by SABYASACHI BHATTACHARJE BHATTACHARJEE Date: 2024.05.22 18:30:39 E -07'00' Deepshikha