The Chief Manager vs The State Of Tripura And Ors
2024 Latest Caselaw 745 Tri

Tripura High Court

The Chief Manager vs The State Of Tripura And Ors on 13 May, 2024

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                          Crl.Rev.P. No.20 of 2024
            The Chief Manager, LICI, Agartala Branch No.2
                                                                            ----Petitioner(s)
                                                      Versus

            The State of Tripura and Ors.
                                                                         ----Respondent(s)

For Petitioner(s) : Mr. A. Bhattacharjee, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P, Mr. S. D. Choudhuri, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 13/05/2024 Learned Counsel for the petitioner, Mr. A.

Bhattacharjee is present. Learned Additional P.P., Mr. S. Ghosh is

present for the State-respondent and Mr. S. D. Choudhuri is

present for the respondent Nos.2 and 3.

Heard both the sides.

Judgment is reserved.

JUDGE

SABYASACHI SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.05.14 16:00:21 +05'30'

Purnita